Smt. Urmila Chaturvedi vs District Inspector Of Schools ...
2019 Latest Caselaw 311 ALL

Citation : 2019 Latest Caselaw 311 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Smt. Urmila Chaturvedi vs District Inspector Of Schools ... on 28 February, 2019

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 44326 of 2001
 

 
Petitioner :- Smt. Urmila Chaturvedi
 
Respondent :- District Inspector Of Schools Jhansi And Others
 
Counsel for Petitioner :- Pradeep Chandra, Arvind Srivastava, Rajendra Prasad Yadav, Rishikesh Tripathi
 
Counsel for Respondent :- C.S.C.,Vivek Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list in the next cause list.

Order Date :- 28.2.2019

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