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Dinesh Kumar S/O Late Gaidan Lal vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 308 ALL

Citation : 2019 Latest Caselaw 308 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Dinesh Kumar S/O Late Gaidan Lal vs State Of U.P. Through Prin. Secy. ... on 28 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8220 of 2011
 

 
Petitioner :- Dinesh Kumar S/O Late Gaidan Lal
 
Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Surendra Pal Singh,Virendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Virendra Singh, learned counsel for the petitioner is reported to be ill.

List in next month.

Order Date :- 28.2.2019

psd

 

 

 
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