Pingle Giri vs Executive Committee, U.P. State ...
2019 Latest Caselaw 307 ALL

Citation : 2019 Latest Caselaw 307 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Pingle Giri vs Executive Committee, U.P. State ... on 28 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4814 of 2011
 

 
Petitioner :- Pingle Giri
 
Respondent :- Executive Committee, U.P. State Ware Housing Corp. & Others
 
Counsel for Petitioner :- Dinesh Kumar Mishra
 
Counsel for Respondent :- U.N. Misra,Rakesh Kumar Chaudhary
 

 
Hon'ble Rajnish Kumar,J.

Sri Dinesh Kumar Mishra, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 28.2.2019

psd

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