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Smt. Devi Singh Gautam vs Jag Mohan Singh @ Jagga
2019 Latest Caselaw 281 ALL

Citation : 2019 Latest Caselaw 281 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Smt. Devi Singh Gautam vs Jag Mohan Singh @ Jagga on 27 February, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 244 of 2016
 

 
Appellant :- Smt. Devi Singh Gautam
 
Respondent :- Jag Mohan Singh @ Jagga
 
Counsel for Appellant :- Shiv Kumar Yadav
 
Counsel for Respondent :- Ajay Singh,Afshan Shafaut,Ajai Kumar Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the respondent six weeks' time is granted for filing paper book. List thereafter.

Order Date :- 27.2.2019

RCT/-

 

 

 
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