Dileep Kumar Singh vs State Of U.P. Thru The ...
2019 Latest Caselaw 272 ALL

Citation : 2019 Latest Caselaw 272 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Dileep Kumar Singh vs State Of U.P. Thru The ... on 27 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 816 of 2013
 

 
Petitioner :- Dileep Kumar Singh
 
Respondent :- State Of U.P. Thru The Prin.Secy.Home Deptt. And Others
 
Counsel for Petitioner :- Amit Bose,Abhishek Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri D. C. Pathak, learned Additional C.S.C. informed that the records are not available.

On his request, list on 12.03.2019 in terms of the earlier orders.

Order Date :- 27.2.2019

psd

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