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Dev Nath Pandey S/O Late ... vs State Of U.P. Through Secy. Basic ...
2019 Latest Caselaw 268 ALL

Citation : 2019 Latest Caselaw 268 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Dev Nath Pandey S/O Late ... vs State Of U.P. Through Secy. Basic ... on 27 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7010 of 2011
 

 
Petitioner :- Dev Nath Pandey S/O Late P.N.Pandey
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Alok Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,A.M.Tripathi,Pradeep Kumar Singh Bisen
 

 
Hon'ble Rajnish Kumar,J.

Sri Alok Kumar Tripathi, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 27.2.2019

psd

 

 

 
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