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Pradeep Kumar And 6 Others vs State Of U.P. Through Principal ...
2019 Latest Caselaw 263 ALL

Citation : 2019 Latest Caselaw 263 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Pradeep Kumar And 6 Others vs State Of U.P. Through Principal ... on 27 February, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 6717 of 2018
 

 
Petitioner :- Pradeep Kumar And 6 Others
 
Respondent :- State Of U.P. Through Principal Secretary (Basic Education) And 2 Others
 
Counsel for Petitioner :- Vibhu Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Heard Sri Vibhu Rai, learned counsel for the petitioner. Perused the order dated 20.2.2019 passed by this Court. Sri Vibhu Rai, learned counsel for the petitioner contended that the controversy is sqarely covered by the judgement rendered by the different Benches of this Court reference of which has already been taken note in the order dated 20.2.2019. He further contended that inspite of the order the name of Mr. P. P. Yadav has not shown in the cause list.

Office is directed to list this case on 13.3.2019 showing the name of Mr. P. P. Yadav as counsel for the respondents.

Order Date :- 27.2.2019

Pramod Tripathi

 

 

 
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