Jag Pal Singh vs State Of U.P Thru Prin Secy Dairy ...
2019 Latest Caselaw 256 ALL

Citation : 2019 Latest Caselaw 256 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Jag Pal Singh vs State Of U.P Thru Prin Secy Dairy ... on 27 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 34227 of 2018
 
Petitioner :- Jag Pal Singh
 
Respondent :- State Of U.P Thru Prin Secy Dairy Development & Ors
 
Counsel for Petitioner :- Sudeep Kumar,Avdhesh Kumar Pandey
 
Counsel for Respondent :- C.S.C,Lalit Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, Sri Sudeep Kumar, list this petition on 06.03.2019 in terms of earlier order.

Order Date :- 27.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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