Abhishek Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 251 ALL

Citation : 2019 Latest Caselaw 251 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Abhishek Kumar vs State Of U.P. And 3 Others on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3104 of 2019
 

 
Petitioner :- Abhishek Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Shikher Trivedi
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that the controversy involved in the present case has already been decided by Lucknow Bench of this Court in Service Single No.28075 of 2018 decided on 05.2.2019 and Service Single No.1561 of 2019 decided on 22.1.2019.

Put up this matter in the additional cause list on 06.3.2019 along-with Writ A No.525 of 2019. In the meanwhile learned Standing Counsel may seek instructions in the matter.

Order Date :- 27.2.2019

Pramod Tripathi

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