Rajveer Singh vs State Of U.P. And Another
2019 Latest Caselaw 232 ALL

Citation : 2019 Latest Caselaw 232 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Rajveer Singh vs State Of U.P. And Another on 26 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6768 of 2019
 

 
Applicant :- Rajveer Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Bahadur Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant and learned A.G.A. for the State.

Issue notice to the O.P. No. 2 returnable at an early date.

List after service of notice upon O.P. No. 2.

Order Date :- 26.2.2019

Masarrat

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