Vikash Chaubey vs State Of U.P. And Another
2019 Latest Caselaw 224 ALL

Citation : 2019 Latest Caselaw 224 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Vikash Chaubey vs State Of U.P. And Another on 26 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 758 of 2019
 

 
Revisionist :- Vikash Chaubey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Kaushlesh Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the revisionist, list on 11.3.2019.

Order Date :- 26.2.2019

Masarrat

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