Smt.Iram Siddiqui And Ors. vs State Of U.P. Thru Secy.Basic ...
2019 Latest Caselaw 219 ALL

Citation : 2019 Latest Caselaw 219 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Smt.Iram Siddiqui And Ors. vs State Of U.P. Thru Secy.Basic ... on 26 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5629 of 2019
 
Petitioner :- Smt.Iram Siddiqui And Ors.
 
Respondent :- State Of U.P. Thru Secy.Basic Education And Ors.
 
Counsel for Petitioner :- Syed Aftab Ahmad
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioners to press this writ petition nor any request for adjournment has been made.

List this petition in the next week as fresh.

Order Date :- 26.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App