United India Insurance Co. vs Smt. Kela And Others
2019 Latest Caselaw 21 ALL

Citation : 2019 Latest Caselaw 21 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

United India Insurance Co. vs Smt. Kela And Others on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 533 of 1998
 

 
Appellant :- United India Insurance Co.
 
Respondent :- Smt. Kela And Others
 
Counsel for Appellant :- S.K. Jaiswal,V.C. Dixit
 
Counsel for Respondent :- Chandra Shekhar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sr.Chandra Shekhar Singh-Advocate has sought adjournment on the ground of illness.

List on 1.3.2019.

Order Date :- 22.2.2019

Mukesh

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