Mrs. Rupam Tewari vs Allahabad High Schools Society ...
2019 Latest Caselaw 209 ALL

Citation : 2019 Latest Caselaw 209 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Mrs. Rupam Tewari vs Allahabad High Schools Society ... on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1807 of 2019
 

 
Petitioner :- Mrs. Rupam Tewari
 
Respondent :- Allahabad High Schools Society Through Its Secretary, Allahabad And 2 Others
 
Counsel for Petitioner :- Dinesh Kacker
 

 
Hon'ble Prakash Padia,J.

Affidavit of service filed today on behalf of petitioner is taken on record. Vakalatnama filed by Mr. Ritudhwaj Pratap Sahi, Mr. Sankalp Narain and Mr. Samarth Singh, Advocates, on behalf of respondents no.2 is taken on record.

Mr. D. R. Chaudhary, learned counsel, has put in appearance on behalf of respondents no.3.

Argument concluded.

Judgement reserved.

Order Date :- 26.2.2019

Pramod Tripathi

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