Uttar Pradesh Basic Shikshak ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 207 ALL

Citation : 2019 Latest Caselaw 207 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Uttar Pradesh Basic Shikshak ... vs State Of U.P. And 2 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2294 of 2019
 

 
Petitioner :- Uttar Pradesh Basic Shikshak Sangh And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kumar Anish,Vinay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioners, put up on 28.2.2019 in the additional cause list.

Order Date :- 26.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App