Ranveer Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 206 ALL

Citation : 2019 Latest Caselaw 206 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Ranveer Singh vs State Of U.P. And 4 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2393 of 2019
 

 
Petitioner :- Ranveer Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Nitinjay Pandey
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

List of additional cause list has been revised. Learned counsel for the petitioner is present. Sri Sanjay Kumar Srivastava, learned counsel for the respondents no.2, 3 and 5 is not present.

In the interest of justice, put up this matter in the additional cause list on 11.3.2019. Learned counsel for the petitioner is directed to inform Sri Sanjay Kumar Srivastava, learned counsel for the respondents no.2, 3 and 5 regarding the order passed today within three days.

Order Date :- 26.2.2019

Pramod Tripathi

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