Shahabaz Khan vs State Of U.P. And 3 Others
2019 Latest Caselaw 200 ALL

Citation : 2019 Latest Caselaw 200 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Shahabaz Khan vs State Of U.P. And 3 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3106 of 2019
 

 
Petitioner :- Shahabaz Khan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Shikher Trivedi
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that identical controversy is coming before this Court on 27.2.2019.

In the circumstances, put up this matter in the additional cause list on 27.2.2019.

Order Date :- 26.2.2019

Pramod Tripathi

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