Citation : 2019 Latest Caselaw 195 ALL
Judgement Date : 26 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 3147 of 2019 Petitioner :- Upendra Kumar Gautam And 15 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Santosh Kumar Tiwari,Sanjay Kumar Mishra Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
Connect and list along-with Writ A No.713 of 2019, Reena Singh and 74 Others Vs. State Of U.P. and 3 Others.
Order Date :- 26.2.2019
Pramod Tripathi
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