Amita Kushwaha vs Union Of India Through Its ...
2019 Latest Caselaw 191 ALL

Citation : 2019 Latest Caselaw 191 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Amita Kushwaha vs Union Of India Through Its ... on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3479 of 2018
 

 
Petitioner :- Amita Kushwaha
 
Respondent :- Union Of India Through Its Secretary Human Resources Development Ministry And 5 Ors.
 
Counsel for Petitioner :- Ghan Shyam Maurya,Abhay Singh
 
Counsel for Respondent :- C.S.C.,Chandra Prakash Pandey,Rajesh Tripathi,Shashi Kant Verma
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioner, list on 13.3.2019.

Order Date :- 26.2.2019

Pramod Tripathi

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