Rameshwari Devi vs State Of U.P. And 2 Others
2019 Latest Caselaw 190 ALL

Citation : 2019 Latest Caselaw 190 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Rameshwari Devi vs State Of U.P. And 2 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7658 of 2018
 

 
Petitioner :- Rameshwari Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh,Sudarshan Singh
 
Counsel for Respondent :- C.S.C.,Amit Shukla
 

 
Hon'ble Prakash Padia,J.

Connect with Writ A No.12336 of 2018.

List on 12.3.2019 along-with connected matter.

Order Date :- 26.2.2019

Pramod Tripathi

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