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Tahira Tarannum vs State Of U.P. And 3 Others
2019 Latest Caselaw 186 ALL

Citation : 2019 Latest Caselaw 186 ALL
Judgement Date : 26 February, 2019

Allahabad High Court
Tahira Tarannum vs State Of U.P. And 3 Others on 26 February, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 31104 of 2016
 

 
Petitioner :- Tahira Tarannum
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bal Mukund Chaturvedi,Prabhakar Awasthi,Pradeep Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Ram Murti Tripathi,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

Passed over on the illness slip of Sri Syed Nadeem Ahmad, learned counsel for the respondents.

List in the next cause list.

Order Date :- 26.2.2019

Pramod Tripathi

 

 

 
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