Pawan Kumar Dwivedi vs State Of U.P. And Anr.
2019 Latest Caselaw 183 ALL

Citation : 2019 Latest Caselaw 183 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Pawan Kumar Dwivedi vs State Of U.P. And Anr. on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 30555 of 2011
 

 
Petitioner :- Pawan Kumar Dwivedi
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Mukul Tripathi,M.M. Sahai
 
Counsel for Respondent :- C.S.C.,A.K. Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. Mritunjay Tiwari, learned counsel for the respondent no.2, list on 25.3.2019 showing the names of Mr. Prashant Tiwari as counsel for the petitioner and Mr. Mritunjay Tiwari as counsel for the respondents. In the meanwhile, Mr. Mritunjay Tiwari, learned counsel for the respondent no.2 may file counter affidavit.

Order Date :- 26.2.2019

Pramod Tripathi

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