Vishram Singh vs State Of U.P. And Others
2019 Latest Caselaw 182 ALL

Citation : 2019 Latest Caselaw 182 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Vishram Singh vs State Of U.P. And Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 49918 of 2011
 

 
Petitioner :- Vishram Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Naresh Kumar
 
Counsel for Respondent :- C.S.C.,Kshegtresh Chandra Shukla
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 27.3.2019 for final disposal.

Order Date :- 26.2.2019

Pramod Tripathi

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