Smt. Urmila Devi vs State Of U.P. Thru Secy.Bal Vikas ...
2019 Latest Caselaw 175 ALL

Citation : 2019 Latest Caselaw 175 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Smt. Urmila Devi vs State Of U.P. Thru Secy.Bal Vikas ... on 26 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5103 of 2013
 

 
Petitioner :- Smt. Urmila Devi
 
Respondent :- State Of U.P. Thru Secy.Bal Vikas Evam Pustahar Yojna & Ors.
 
Counsel for Petitioner :- N.N. Jaiswal,N.N.Jaiswal,Siyaram Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri N. N. Jaiswal, learned counsel for the petitioner, prayed for adjournment of the case as he has to go out.

On his request, the case is adjourned for the day.

List again.

Order Date :- 26.2.2019

psd

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