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Smt. Savita vs State Of U.P. And 4 Others
2019 Latest Caselaw 151 ALL

Citation : 2019 Latest Caselaw 151 ALL
Judgement Date : 25 February, 2019

Allahabad High Court
Smt. Savita vs State Of U.P. And 4 Others on 25 February, 2019
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 71
 

 
Case :- APPLICATION U/S 378 No. - 7 of 2019
 

 
Applicant :- Smt. Savita
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Prayogendra Pal Singh
 
Counsel for Opposite Party :- G.A.,N/A
 

 
Hon'ble Siddharth,J.

As per office report dated 22.02.2019 notice on opposite party nos. 2 to 5 is served.

Call for lower court record.

List this case on 27.03.2019 for admission.

Order Date :- 25.2.2019

Rohit

 

 

 
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