Gyan Singh And Anr. vs State Of U.P. And Anr.
2019 Latest Caselaw 144 ALL

Citation : 2019 Latest Caselaw 144 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Gyan Singh And Anr. vs State Of U.P. And Anr. on 25 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 155 of 2019
 

 
Revisionist :- Gyan Singh And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Sunil Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This criminal revision has been reported to be filed beyond time by 292 days.

Learned A.G.A. has accepted notice on behalf of State/O.P. No. 1.

Issue notice to O.P. No. 2 on delay condonation application U/s 5 of Limitation Act.

List after service of notice upon O.P. No. 2.

Order Date :- 25.2.2019

Masarrat

Download the LatestLaws.com Mobile App