Wilayat Husain Naqvi vs State Of U.P. Through Secy. Deptt. ...
2019 Latest Caselaw 143 ALL

Citation : 2019 Latest Caselaw 143 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Wilayat Husain Naqvi vs State Of U.P. Through Secy. Deptt. ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE BENCH No. - 642 of 2013
 

 
Petitioner :- Wilayat Husain Naqvi
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Tourism Lko. & Another
 
Counsel for Petitioner :- Dinesh Kumar Singh,D.K.Singh,Vinay Mishra
 
Counsel for Respondent :- C.S.C.,Anish Srivastava 'Lall',Anurag Srivastava
 

 
Hon'ble Rajnish Kumar,J.

Sri Navneet Awasthi, holding brief of Sri Anurag Srivastava, learned counsel for the respondent no.2 prays for and is granted a week's further time to seek instructions in terms of the order dated 13.2.2019.

List immediately thereafter.

Order Date :- 25.2.2019

psd

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