Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajkumar Singh vs District Inspector Of School, ...
2019 Latest Caselaw 139 ALL

Citation : 2019 Latest Caselaw 139 ALL
Judgement Date : 25 February, 2019

Allahabad High Court
Rajkumar Singh vs District Inspector Of School, ... on 25 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 25045 of 2018
 
Petitioner :- Rajkumar Singh
 
Respondent :- District Inspector Of School, Gonda & Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava,Sachin Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next week.

Order Date :- 25.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter