Babadeen vs State Of U.P. Through Secy., ...
2019 Latest Caselaw 129 ALL

Citation : 2019 Latest Caselaw 129 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Babadeen vs State Of U.P. Through Secy., ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1972 of 2011
 

 
Petitioner :- Babadeen
 
Respondent :- State Of U.P. Through Secy., Revenue Dept.Lucknow And Ors
 
Counsel for Petitioner :- Vinod Kumar Singh,Santosh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Santosh Kumar, learned counsel for the petitioner prays for and is granted week's time to file supplementary affidavit.

List thereafter.

Order Date :- 25.2.2019

psd

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