Jagbir Singh vs State Of U.P. Through Principal ...
2019 Latest Caselaw 128 ALL

Citation : 2019 Latest Caselaw 128 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Jagbir Singh vs State Of U.P. Through Principal ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4135 of 2011
 

 
Petitioner :- Jagbir Singh
 
Respondent :- State Of U.P. Through Principal Secy. Dept.Of Energy Lucknow
 
Counsel for Petitioner :- Rajesh Singh Chauhan,Akhtar Ali,Rishi Raj,Vikramaditya Gupta
 
Counsel for Respondent :- C.S.C.,Amit Singh Bhadwariya,Sanchit S.Asthana,Shashank Shekhar Rawal,Vikrant Raghuvanshi
 

 
Hon'ble Rajnish Kumar,J.

Sri Vikrant Raghuvanshi, learned counsel for the respondent is reported to be ill.

The case is adjourned for the day.

On request of learned counsel for the petitioner, list in second week of March, 2019.

Order Date :- 25.2.2019

psd

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