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Akhilesh Chandra Shukla vs The U.P. State Bridge Corporation ...
2019 Latest Caselaw 125 ALL

Citation : 2019 Latest Caselaw 125 ALL
Judgement Date : 25 February, 2019

Allahabad High Court
Akhilesh Chandra Shukla vs The U.P. State Bridge Corporation ... on 25 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 764 of 2011
 

 
Petitioner :- Akhilesh Chandra Shukla
 
Respondent :- The U.P. State Bridge Corporation Ltd.Lucknow And Ors.
 
Counsel for Petitioner :- Dharmesh Sinha,D.K. Tripathi
 
Counsel for Respondent :- A.K.Singh,Ajai Kumar Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri D.K. Tripathi, learned counsel for the petitioner is reported to be out of station.

The case is adjourned for the day.

List in next cause list.

Order Date :- 25.2.2019

psd

 

 

 
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