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Brijesh Awasthi vs State Of U.P. And 3 Others
2019 Latest Caselaw 123 ALL

Citation : 2019 Latest Caselaw 123 ALL
Judgement Date : 25 February, 2019

Allahabad High Court
Brijesh Awasthi vs State Of U.P. And 3 Others on 25 February, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1317 of 2019
 

 
Petitioner :- Brijesh Awasthi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amit Saxena,Sushil Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Amit Shukla
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, list on 06.3.2019 along-with connected matter.

Order Date :- 25.2.2019

Pramod Tripathi

 

 

 
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