Sarita Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 121 ALL

Citation : 2019 Latest Caselaw 121 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Sarita Singh vs State Of U.P. And 3 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1916 of 2019
 

 
Petitioner :- Sarita Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Krishna Chaurasia
 
Counsel for Respondent :- C.S.C.,Rajesh Khare
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. Rajesh Khare, learned counsel for the respondent no.3/Secretary, U.P. Basic Shiksha Parishad, Allahabad, two weeks time is granted to seek the instructions in the matter.

Put up on 11.3.2019 in the additional cause list.

Order Date :- 25.2.2019

Pramod Tripathi

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