C/M Janta Junior High School And ... vs State Of U.P. And 4 Others
2019 Latest Caselaw 119 ALL

Citation : 2019 Latest Caselaw 119 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

C/M Janta Junior High School And ... vs State Of U.P. And 4 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2745 of 2019
 

 
Petitioner :- C/M Janta Junior High School And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gautam Baghel,Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Prakash Padia,J.

As prayed, put up tomorrow in the additional cause list.

Order Date :- 25.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App