Virendra Singh Panwar vs State Of U.P. And Another
2019 Latest Caselaw 118 ALL

Citation : 2019 Latest Caselaw 118 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Virendra Singh Panwar vs State Of U.P. And Another on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 586 of 2019
 

 
Petitioner :- Virendra Singh Panwar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sanjeev Singh
 
Counsel for Respondent :- C.S.C.,Bheem Singh
 

 
Hon'ble Prakash Padia,J.

Sri S. K. Verma, learned counsel for he respondents prays for and is granted two weeks' time to file counter affidavit.

Put up this matter in the additional cause list on 13.3.2019 showing the name of Mr. S. K. Verma also as counsel for the respondents.

Order Date :- 25.2.2019

Pramod Tripathi

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