Maqbul Ahmad vs State Of U.P. And 4 Others
2019 Latest Caselaw 112 ALL

Citation : 2019 Latest Caselaw 112 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Maqbul Ahmad vs State Of U.P. And 4 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 23214 of 2018
 

 
Petitioner :- Maqbul Ahmad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Mohd. Samiuzzaman Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Vide order dated 29.10.2018 learned counsel for the petitioner was directed to take steps to serve upon respondent no.5 within a week by registered post/speed post but till date no steps were taken.

In the interest of justice, a week's further time is granted to learned counsel for the petitioner to comply the order dated 29.10.2018.

List after two weeks.

Order Date :- 25.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App