Ravindra Babu Mishra vs State Of U P And 2 Other
2019 Latest Caselaw 110 ALL

Citation : 2019 Latest Caselaw 110 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Ravindra Babu Mishra vs State Of U P And 2 Other on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 24792 of 2018
 

 
Petitioner :- Ravindra Babu Mishra
 
Respondent :- State Of U P And 2 Other
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Shukla
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the respondents prays for and is granted four weeks further time to file counter affidavit.

List immediately after expiry of aforesaid period.

Order Date :- 25.2.2019

Pramod Tripathi

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