Harindra Ram vs State Of U.P. And 4 Others
2019 Latest Caselaw 105 ALL

Citation : 2019 Latest Caselaw 105 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Harindra Ram vs State Of U.P. And 4 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 61616 of 2017
 

 
Petitioner :- Harindra Ram
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- J.P. Singh
 
Counsel for Respondent :- C.S.C.,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the respondents, put up in the additional cause list on 06.3.2019.

Order Date :- 25.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App