Yogesh Kumar Sharma vs State Of U.P. And 4 Others
2019 Latest Caselaw 103 ALL

Citation : 2019 Latest Caselaw 103 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Yogesh Kumar Sharma vs State Of U.P. And 4 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5673 of 2016
 

 
Petitioner :- Yogesh Kumar Sharma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Satya Prakash Singh,Bajrang Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Sanjay Yadav
 

 
Hon'ble Prakash Padia,J.

The matter is pertaining to the secondary education.

List in the next cause list before the appropriate Bench hearing the matter pertaining to secondary education.

Order Date :- 25.2.2019

Pramod Tripathi

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