Rajkumar Vimal vs State Of U.P. And Others
2019 Latest Caselaw 101 ALL

Citation : 2019 Latest Caselaw 101 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Rajkumar Vimal vs State Of U.P. And Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 70539 of 2011
 

 
Petitioner :- Rajkumar Vimal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vijendra Singh,Abhilasha Singh,R.K. Gupta,Radhey Shyam Yadav,Sanjeev Singh,Vivek Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok K. Lal
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List after three weeks.

Order Date :- 25.2.2019

Pramod Tripathi

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