Dr. Satish Chandra vs State Of U.P. Prin. Secy. Medical & ...
2019 Latest Caselaw 3863 ALL

Citation : 2019 Latest Caselaw 3863 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Dr. Satish Chandra vs State Of U.P. Prin. Secy. Medical & ... on 30 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1304 of 2019
 
Petitioner :- Dr. Satish Chandra
 
Respondent :- State Of U.P. Prin. Secy. Medical & Health Services & Ors.
 
Counsel for Petitioner :- Hari Prasad Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

List this petition on 08.05.2019 within top ten cases.

Order Date :- 30.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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