Citation : 2019 Latest Caselaw 3852 ALL
Judgement Date : 30 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 5578 of 2018 Appellant :- Chatarkali(Mother -In-Law) Respondent :- State Of U.P. Counsel for Appellant :- Ch. Dil Nisar,Vinay Prakash Shukla Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Learned A.G.A. prays for and is granted four weeks and no more time to file counter affidavit.
List in the week commencing 01.7.2019.
Order Date :- 30.4.2019
RCT/-
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