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Shabbir Ansari vs State Of Up
2019 Latest Caselaw 3826 ALL

Citation : 2019 Latest Caselaw 3826 ALL
Judgement Date : 30 April, 2019

Allahabad High Court
Shabbir Ansari vs State Of Up on 30 April, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4634 of 2018
 

 
Applicant :- Shabbir Ansari
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Nazrul Islam Jafri,Jai Prakash Singh
 
Counsel for Opposite Party :- G.A.,Kedar Nath Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 30.4.2019

Masarrat

 

 

 
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