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Sumit vs State Of U.P.
2019 Latest Caselaw 3823 ALL

Citation : 2019 Latest Caselaw 3823 ALL
Judgement Date : 30 April, 2019

Allahabad High Court
Sumit vs State Of U.P. on 30 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 930 of 2019
 

 
Appellant :- Sumit
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 6th May, 2019 amongst top ten cases in the cause list.

Order Date :- 30.4.2019

RCT/-

 

 

 
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