Pushpa Devi And 3 Others vs Deepak Kumar And 2 Others
2019 Latest Caselaw 3814 ALL

Citation : 2019 Latest Caselaw 3814 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Pushpa Devi And 3 Others vs Deepak Kumar And 2 Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1243 of 2019
 

 
Appellant :- Pushpa Devi And 3 Others
 
Respondent :- Deepak Kumar And 2 Others
 
Counsel for Appellant :- Ankur Goyal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

List on 8.7.2019 for final disposal.

Order Date :- 30.4.2019

Mukesh

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