National Insurance Co. Ltd. vs Sonu Srivastava And Another
2019 Latest Caselaw 3813 ALL

Citation : 2019 Latest Caselaw 3813 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Sonu Srivastava And Another on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 619 of 2019
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Sonu Srivastava And Another
 
Counsel for Appellant :- Sushil Kumar Mehrotra
 
Counsel for Respondent :- Manish Tandon
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 1.8.2019.

Order Date :- 30.4.2019

Mukesh

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