Ram Ji vs Shobh Nath And Others
2019 Latest Caselaw 3810 ALL

Citation : 2019 Latest Caselaw 3810 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Ram Ji vs Shobh Nath And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1002 of 2007
 

 
Appellant :- Ram Ji
 
Respondent :- Shobh Nath And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- A.C.Nigam,Ajit Singh,B.D.Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajit Singh-Advocate has sought adjournment on the ground of illness.

List on 1.8.2019.

Order Date :- 30.4.2019

Mukesh

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