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Poonam Lochan And Another vs U.P. State Road Transport ...
2019 Latest Caselaw 3803 ALL

Citation : 2019 Latest Caselaw 3803 ALL
Judgement Date : 30 April, 2019

Allahabad High Court
Poonam Lochan And Another vs U.P. State Road Transport ... on 30 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 258 of 2000
 

 
Appellant :- Poonam Lochan And Another
 
Respondent :- U.P. State Road Transport Corcoration
 
Counsel for Appellant :- Vineet Saran,A.B.Saran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After elevation of counsel for appellants, notices were issued to the them to engage another counsel but they have not engaged any counsel.

This is appeal is of the year 2000.

I have no other option but to dismiss the appeal for want of prosecution.

Hence, this appeal is dismissed for want of prosecution.

Order Date :- 30.4.2019

Mukesh

 

 

 
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