The United India Insurance Co. ... vs Smt. Savitri Devi And Others
2019 Latest Caselaw 3796 ALL

Citation : 2019 Latest Caselaw 3796 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

The United India Insurance Co. ... vs Smt. Savitri Devi And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1639 of 2006
 

 
Appellant :- The United India Insurance Co. Ltd.
 
Respondent :- Smt. Savitri Devi And Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 
Counsel for Respondent :- R.C. Singh,Ashok Kumar Singh,Dhirendra Singh,V.K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.8.2019.

Order Date :- 30.4.2019

Mukesh

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