United India Insurance Company ... vs Kalawati Devi And Others
2019 Latest Caselaw 3795 ALL

Citation : 2019 Latest Caselaw 3795 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

United India Insurance Company ... vs Kalawati Devi And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2200 of 2006
 

 
Appellant :- United India Insurance Company Ltd.
 
Respondent :- Kalawati Devi And Others
 
Counsel for Appellant :-
 
Counsel for Respondent :- Anand Kr Srivastava,L.D. Rajbhar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Mr. Saral Srivastava, has now been elevated to the Bench of this Court. Registry is directed to issue notice to the appellant to engage another counsel returnable on 1.8.2019.

Order Date :- 30.4.2019

Mukesh

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